Smt. Sundar Kanwar vs State Of Rajasthan
2021 Latest Caselaw 2864 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16843/2018

Smt. Sundar Kanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Varun Goyal, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Heard.

Issue notice to the respondents. Rule is made returnable

within eight weeks.

(MANOJ KUMAR GARG),J 79-MS/-

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