Megha vs Board Of Revenue, Rajasthan
2021 Latest Caselaw 2863 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12916/2020

Megha

----Petitioner Versus Board Of Revenue, Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Shah For Respondent(s) : Mr. Narendra Singh Rajpurohit

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

02/02/2021

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 38-Anshul/-

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