Brajendra Kumar vs Information Commissioner, ...
2021 Latest Caselaw 2859 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1795/2021

Brajendra Kumar

----Petitioner Versus Information Commissioner, Central Information Commission

----Respondent

For Petitioner(s) : Mr. Shashank Sharma, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Heard.

Issue notice of the petition as well as stay application to the

respondents. Rule is made returnable within six weeks.

(MANOJ KUMAR GARG),J 67-MS/-

Powered by TCPDF (www.tcpdf.org)