Mukesh Gupta vs Madan Lal
2021 Latest Caselaw 2858 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1796/2021

Mukesh Gupta

----Petitioner Versus Madan Lal

----Respondent

For Petitioner(s) : Mr. RS Mankad, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Heard.

Issue notice of the petition as well as stay application to the

respondents. Rule is made returnable within four weeks.

(MANOJ KUMAR GARG),J 68-MS/-

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