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Krishna Kumar vs State Of Rajasthan
2021 Latest Caselaw 2856 Raj

Citation : 2021 Latest Caselaw 2856 Raj
Judgement Date : 2 February, 2021

Rajasthan High Court - Jodhpur
Krishna Kumar vs State Of Rajasthan on 2 February, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1851/2021

Krishna Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Mehta, Adv. For Respondent(s) : Mr. OP Kumawat, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Mr. OP Kumawat, Adv. has appeared as caveator for

respondent No.3 and seeks time to file reply.

Put up on 18.02.2021, as prayed.

Reply be filed in the meantime.

(MANOJ KUMAR GARG),J 75-MS/-

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