Kamal Khan vs The State Of Rajasthan
2021 Latest Caselaw 2855 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1855/2021

Kamal Khan

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vishal Sharma, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Heard.

Issue notice of the petition as well as stay application to the

respondents. Rule is made returnable within six weeks.

(MANOJ KUMAR GARG),J 76-MS/-

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