Kheteshwar Developers vs Union Of India
2021 Latest Caselaw 2782 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1241/2021

Kheteshwar Developers, a partnership firm registered under the Indian Partnership Act, 1932 through its partner Jitendra Singh Rajpurohit S/o Shri Ladu Singh Rajpurohit, aged about 48 years, having its registered office at Rana House, Outside Chandpole, Jodhpur (Rajasthan)

----Petitioner Versus

1. Union of India, Ministry of Power through its Secretary, Shram Shakti Bhavan, Rafi Marg, New Delhi.

2. NHPC Limited through its Chairman cum Managing Director, Sector-33, Faridabad, Haryana-121003

3. NHPC Limited through its General Manager (CC-III) Contracts (Civil) Division, Sector-33, Faridabad, Haryana-

                                           121003
                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Vikas Balia
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/02/2021

Learned counsel for the petitioner wants to withdraw this

Civil Writ Petition

Hence, the present Civil Writ Petition is dismissed as

withdrawn. Stay petition is also dismissed.

(MANOJ KUMAR GARG),J C.C-1-Samvedana/-

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