Citation : 2021 Latest Caselaw 2775 Raj
Judgement Date : 2 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1863/2021
Anil Kumar Dholi S/o Sohan Lal Dholi, Aged About 35 Years, R/o Vpo Aloli Tehsil Sawar District Ajmer, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through Its Secretary-Cum-
Commissioner, Rural Development And Panchayati Raj Department, Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Pali.
3. The Chief Executive Officer, Zila Parishad, Ajmer.
4. The Block Development Officer, Panchayat Samiti, Bali, Distt. Pali.
5. The Block Development Officer, Panchayat Samiti, Bhinai, Distt. Ajmer.
6. The District Education Officer, Bali.
7. The District Education Officer, Pali.
8. The Chief Block Elementary Education Officer, Panchayat Samiti Bali, Distt. Pali.
9. The Chief Block Elementary Education Officer, Panchayat Samiti Bhinai, District Pali.
10. Panchayat Elementary Education Officer, Kakradi, Bali, District Pali.
11. Panchayat Elementary Education Officer, Sobdi, Bhinai District Ajmer.
----Respondents
For Petitioner(s) : Mr. Pitam Joshi.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order
02/02/2021
Learned counsel for the petitioner submits that the issue
involved in the present writ petition is covered by the Coordinate
(2 of 2) [CW-1863/2021]
Bench decision dated 14.03.2019 rendered in the case of Ashok
Kumar Sharma v. State of Rajasthan & Ors. : S.B. Civil writ
Petition No.15411/2018 and in the case of Dhanraj Meena v. State
of Rajasthan & Ors. : S.B. Civil Writ Petition No.12846/2017,
decided on 15.01.2018.
In view of the aforesaid, the present writ petition is also
allowed in terms of the judgments rendered in the case of Ashok
Kumar Sharma (supra) and Dhanraj Meena (supra) and it is
directed that the respondents while dealing with the case of the
petitioner pertaining to his pay fixation etc. would follow the
provisions of Rules 24 & 26 of the RSR as per law.
The stay application is also disposed of.
(ARUN BHANSALI),J 66-Sumit/-
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