Shyamlal vs State
2021 Latest Caselaw 2735 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8433/2020

Shyamlal Father/o Chaman Mali, Aged About 55 Years, Potla, Sahada, Gangapur, District Bhilwara.

----Petitioner Versus State, Through P.P.

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

01/02/2021

As stated by Shri Mathur, the instant application for

pre-arrest bail is dismissed as having rendered infructuous.

(SANDEEP MEHTA),J 40-Sudhir Asopa/-

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