Ravi vs State Of Rajasthan
2021 Latest Caselaw 2732 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14677/2020

1. Ravi S/o Mohanlal, Aged About 22 Years, R/o Chandpole, Mawadiyo Ki Ghati, P.s. Soorsagar, Jodhpur.

2. Virendra S/o Binjaram, Aged About 24 Years, R/o Chandpole, Mawadiyo Ki Ghati, P.s. Soorsagar, Jodhpur.

----Petitioners Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Sachin Saraswat For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

01/02/2021

As stated by counsel Shri Sachin Saraswat, the instant

application for pre-arrest bail is dismissed as having rendered

infructuous.

(SANDEEP MEHTA),J 43-Sudhir Asopa/-

Powered by TCPDF (www.tcpdf.org)