Pola Ram vs State Of Rajasthan
2021 Latest Caselaw 2731 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 663/2021

Pola Ram S/o Aadu Ram, Aged About 54 Years, R/o Pandito Ka Bas, Barnau, P.s. Dechu, District Jodhpur. (At Present Lodged In Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Ashok Choudhary For Respondent(s) : Mr. Mukesh Trivedi, PP Mr. Bharat Boob

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

01/02/2021

Heard learned counsel for the accused-petitioner, learned

Public Prosecutor and learned counsel for the complainant.

Perused the material available on record.

The accused petitioner Polaram is involved in 43 cases. The

investigation is pending in the present case. Thus, at this stage, I

am not inclined to enlarge the accused-petitioner on bail in this

case. Accordingly, the instant bail application is dismissed.

However, the petitioner shall be at liberty to file fresh bail

application after submission of charge-sheet.

(SANDEEP MEHTA),J 32-Sudhir Asopa/-

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