Bhera Ram vs State Of Rajasthan
2021 Latest Caselaw 2730 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 787/2021

Bhera Ram S/o Shri Pratap Ram, Aged About 20 Years, By Caste Gawariya, R/o Sai, Tehsil Shergarh, District Jodhpur. (At Present Lodged In Sub Jail , Balora, District Barmer).

----Petitioner Versus State Of Rajasthan, Through P.P

----Respondent

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Mukesh Trivedi, PP Mr. Avinash Bhati for complaiant

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

01/02/2021

After arguing the matter at great length, learned counsel

Shri Solanki craves liberty to withdraw the instant bail application.

Accordingly, the same is dismissed as withdrawn.

(SANDEEP MEHTA),J 33-Sudhir Asopa/-

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