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Jahagir @ Babu @ Doreman vs State Of Rajasthan
2021 Latest Caselaw 2729 Raj

Citation : 2021 Latest Caselaw 2729 Raj
Judgement Date : 1 February, 2021

Rajasthan High Court - Jodhpur
Jahagir @ Babu @ Doreman vs State Of Rajasthan on 1 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1206/2021

Jahagir @ Babu @ Doreman S/o Sh. Jakir Khan, Aged About 19 Years, B/c Musalman, R/o Nai Bhakari Baas, Near Kaluram Ki Bavdi, Behind Kabristan, Police Thana Soorsagar, Jodhpur (Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Nand Kishore For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Learned counsel for the petitioner prays for and is granted

one week's time to furnish the copy of the charge-sheet.

(VIJAY BISHNOI),J

24-Arun/-

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