Rajnesh Kumar vs State Of Rajasthan
2021 Latest Caselaw 2723 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1390/2021

Rajnesh Kumar S/o Dhuleshwar, Aged About 26 Years, R/o Bilak, Kikawat Fala Rakda, Ps Rishabhdev, Dist. Udaipur, Rajasthan. (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Learned counsel for the petitioner prays for and is granted

one week's time to furnish the copy of the charge-sheet.

(VIJAY BISHNOI),J

Surabhii/57-

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