Umesh Kant Vyas vs State Of Rajasthan
2021 Latest Caselaw 2719 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1414/2021

Umesh Kant Vyas S/o Shri Shobha Lal Vyas, Aged About 33 Years, 824, Manoharpur, Badgaon, District Udaipur.

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Call for case diary.

List on 24.02.2021.

Meanwhile, the petitioner may join the investigation as and

when called for, however, till next date, he shall not be arrested.

(VIJAY BISHNOI),J

Surabhii/94-

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