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Manjeet Singh vs State
2021 Latest Caselaw 2710 Raj

Citation : 2021 Latest Caselaw 2710 Raj
Judgement Date : 1 February, 2021

Rajasthan High Court - Jodhpur
Manjeet Singh vs State on 1 February, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1430/2021

Manjeet Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Amardeep Lamba For Respondent(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021

Call for case diary.

Put up on 18.02.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.86

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