Global Hospital And Research ... vs Bharti
2021 Latest Caselaw 2703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 96/2021

Global Hospital And Research Centre, Through The Executive Engineer , (D And V), Ajmer Vidyut Vitran Nigam Limited, Office Ahinsa Circle, Udaipur Road, Nimbahera, District Chittorgarh (Raj.)

----Appellant Versus Bharti W/o Naresh Kumar, Semari, Tehsil Semari, Dis. Udaipur

----Respondent

For Appellant(s) : Mr. R.K. Rathi For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

01/02/2021

Issue notice. Issue notice of the stay application also. Rule is

made returnable on 19.02.2021. Notices be given 'dasti'.

Meanwhile and till the next date, the execution proceeding in

pursuance to the judgment and award dated 28.1.2020 qua the

appellants shall remain stayed.

It will be duty of the counsel for the appellant to get the

notices served upon the respondents before the next date failing

which the interim order granted by this Court shall automatically

come to an end.

(VINIT KUMAR MATHUR),J

180-praveen/-

Powered by TCPDF (www.tcpdf.org)