Subhash Chandra vs State Of Rajasthan
2021 Latest Caselaw 2659 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1376/2021

Subhash Chandra S/o Shri Ramavtar, Aged About 30 Years, Ward No. 20, Mandi, Pilibanga, Police Station Pilibanga, District Hanumangarh. (At Present Lodged In District Jail Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Jitender Singh Khichi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2021 Heard learned counsel for the petitioner as well as learned

Public Prosecutor and also perused the material on record.

The petitioner has been arrested in FIR No.10/2021 of Police

Station Pilibanga, District Hanumangarh for the offences

punishable under Sections 8/22 NDPS Act. He has preferred this

bail application under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that tablets

containing narcotic substance tramadol alleged to have been

recovered in the matter is 103.5 gms , which is below commercial

quantity.

Learned Public Prosecutor has opposed the bail application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

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case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, this bail application filed under Section 439

Cr.P.C. is allowed and it is directed that petitioner Subhash

Chandra S/o Shri Ramavtar shall be released on bail in connection

with FIR No.10/2021 of Police Station Pilibanga, District

Hanumangarh provided he executes a personal bond in a sum of

Rs.50,000/- with two sound and solvent sureties of Rs.25,000/-

each to the satisfaction of learned trial court for his appearance

before that court on each and every date of hearing and whenever

called upon to do so till the completion of the trial.

                                                         (VIJAY BISHNOI),J

 48-pratibha/





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