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Rampyari Wife Of Shri Mohan Luhar vs State Of Rajasthan
2021 Latest Caselaw 2099 Raj/2

Citation : 2021 Latest Caselaw 2099 Raj/2
Judgement Date : 26 February, 2021

Rajasthan High Court
Rampyari Wife Of Shri Mohan Luhar vs State Of Rajasthan on 26 February, 2021
Bench: Inderjeet Singh
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 389/2021

                                   Rampyari Wife Of Shri Mohan Luhar
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. J.S. Rathore on behalf of Mr. Harendra Singh Sinsinwar For Respondent(s) : Mr. S.K. Mahla, PP

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

26/02/2021

Heard counsel for the parties and perused the judgment

passed by the learned trial Court.

Admit.

Record of the learned trial Court be summoned.

(INDERJEET SINGH),J

CHARU SONI /104

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