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Kalyan Sahai S/O Bhura Ram Sen vs State Of Rajasthan
2021 Latest Caselaw 2096 Raj/2

Citation : 2021 Latest Caselaw 2096 Raj/2
Judgement Date : 26 February, 2021

Rajasthan High Court
Kalyan Sahai S/O Bhura Ram Sen vs State Of Rajasthan on 26 February, 2021
Bench: Inderjeet Singh
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal (Sb) No. 425/2021
                                   Kalyan Sahai S/o Bhura Ram Sen
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajesh Goswami For Respondent(s) : Mr. S.K. Mahla, PP

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

26/02/2021

Heard counsel for the parties and perused the judgment

passed by the learned trial Court.

Admit.

Record of the learned trial Court be summoned.

(INDERJEET SINGH),J

CHARU SONI/78

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