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Rajveer Singh Rathor Beeka S/O ... vs Satate Of Rajasthan
2021 Latest Caselaw 2092 Raj/2

Citation : 2021 Latest Caselaw 2092 Raj/2
Judgement Date : 25 February, 2021

Rajasthan High Court
Rajveer Singh Rathor Beeka S/O ... vs Satate Of Rajasthan on 25 February, 2021
Bench: Mahendar Kumar Goyal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No. 1667/2020

                                   Rajveer Singh Rathor Beeka S/o Shri Puran Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Satate Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/02/2021

(MAHENDAR KUMAR GOYAL),J

MADAN MEENA /374

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