Hitesh Kumar Vashistha S/O Poorna ... vs Smt. Varsha Vyas W/O Hitesh Kumar ...
2021 Latest Caselaw 2088 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 360/2021

                                   Hitesh Kumar Vashistha S/o Poorna Chand Vashistha
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Varsha Vyas W/o Hitesh Kumar Vashistha
                                                                                                      ----Respondent

For Appellant(s) : Mr. Nishant Sharma Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

25/02/2021

Let notice be issued to the respondent for 18.05.2021.

Lower court record be summoned.

Operation of the impugned judgment/decree shall remain

stayed.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-25

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