Pushpendra S/O Brajesh vs State Of Rajasthan
2021 Latest Caselaw 2061 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   10433/2020

                                    Pushpendra S/o Brajesh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ali Mohammed Khan For State : Mr, Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2021

Registrar (Judicial) is directed to call for the photo copy of

the order sheet of the trial from the Court below.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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