Asiq Abbasi S/O Guddu Abbasi vs State Of Rajasthan
2021 Latest Caselaw 2060 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  11194/2020

                                   Asiq Abbasi S/o Guddu Abbasi
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 11197/2020 Shivsingh S/o Ramlal

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Laxmikant Arya for Mr. Ali Mohammed Khan Mr. Hari Shanker Gaur For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2021

Counsel for the petitioner seeks time.

List these matters after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA/ 58-59

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