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Siddharth Singh @ Nikku S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2011 Raj/2

Citation : 2021 Latest Caselaw 2011 Raj/2
Judgement Date : 23 February, 2021

Rajasthan High Court
Siddharth Singh @ Nikku S/O Shri ... vs State Of Rajasthan on 23 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 84/2021

                                    Siddharth Singh @ Nikku S/o Shri Laxman Singh
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Nitesh Meena S/o Shri Jairam Meena
                                                                                                      ----Respondents

For Appellant(s) : Mr. Pankaj Gupta For Complainant(s) : Mr. Sanjay Yadav For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/02/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /61

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