Yusuf Khan S/O Shri Kamruddin vs State Of Rajasthan
2021 Latest Caselaw 2010 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 337/2021

                                    Yusuf Khan S/o Shri Kamruddin
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Hanish Khan For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/02/2021

Issue notice to the respondent.

In the meantime, public prosecutor is directed to ensure that

information is given to the complainant about filing of the appeal.

Rule is made returnable after one week.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /66

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