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Kamlesh Kishore S/O Shri ... vs Mr. Gaurav Goyal
2021 Latest Caselaw 1976 Raj/2

Citation : 2021 Latest Caselaw 1976 Raj/2
Judgement Date : 22 February, 2021

Rajasthan High Court
Kamlesh Kishore S/O Shri ... vs Mr. Gaurav Goyal on 22 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Contempt Petition No. 557/2016

                                    Kamlesh Kishore S/o Shri Shitaldas
                                                                                                           ----Petitioner
                                                                           Versus
                                    Mr. Gaurav Goyal & Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Siddharth Bapna, Advocate For Respondent(s) : Mr. Amit Kuri, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Learned counsel for respondents seeks time to file reply.

List on 12.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /3

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