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Hemat Kumari W/O Shri Nanakram D/O ... vs Nanakram S/O Shri Panna Lal
2021 Latest Caselaw 1973 Raj/2

Citation : 2021 Latest Caselaw 1973 Raj/2
Judgement Date : 22 February, 2021

Rajasthan High Court
Hemat Kumari W/O Shri Nanakram D/O ... vs Nanakram S/O Shri Panna Lal on 22 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5826/2018

                                    Hemat Kumari W/o Shri Nanakram D/o Shri Mool Chand
                                    Kemariya
                                                                                                       ----Appellant
                                                                        Versus
                                    Nanakram S/o Shri Panna Lal
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amit Dadhich, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Notice could not be issued to respondent as correct notices

were not filed.

Let notice be issued to respondent on doing the needful for

12.05.2021.

Lower Court record be summoned.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /5

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