Mukesh Kumar Gupta vs State Of Raj And Ors
2021 Latest Caselaw 1970 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  D.B. Civil Misc. Writ Petition No. 4461/2018
                                    Mukesh Kumar Gupta
                                                                                                        ----Appellant
                                                                        Versus
                                    State of Raj And Ors
                                                                                                     ----Respondents

For Appellant(s) : Mr. Vimal Chand Chaudhary, Advocate For Respondent(s) : Mr. CS Sinha, Advocate for Mr. RD Rastogi, Additional Solicitor General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Learned counsel for petitioner requests for an adjournment.

List on 11.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

sunita/34

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