Railway Recruitment Board vs Shri Pawan Kumar S/O Rajendra ...
2021 Latest Caselaw 1969 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 6394/2020

                                    Railway Recruitment Board & Anr.
                                                                                                       ----Petitioners
                                                                         Versus
                                    Shri Pawan Kumar S/o Rajendra Prasad
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mohan Lal Goyal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Petitioners are granted two weeks' time to remove the

defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

Powered by TCPDF (www.tcpdf.org)