Pramod Kumar Pareek vs Shashikala
2021 Latest Caselaw 1966 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 335/2014

                                    Pramod Kumar Pareek
                                                                                                       ----Appellant
                                                                        Versus
                                    Shashikala
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amit Singh Shekhawat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Service of respondent is incomplete.

Let fresh notice be issued to respondent for 12.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /2

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