Atal Raj Mehta S/O Shri Chironji ... vs Smt Pooja Mehta W/O Shri Atal Raj ...
2021 Latest Caselaw 1952 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 3483/2019

                                    Atal Raj Mehta S/o Shri Chironji Lal
                                                                                     ----Appellant/Non-Applicant
                                                                         Versus
                                    Smt Pooja Mehta W/o Shri Atal Raj Mehta
                                                                                         ----Respondent/Applicant

For Appellant(s) : Mr. Mukesh Sharma, Advocate For Respondent(s) : Mr. Amit Dadhich, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Mediation report is still awaited.

List again on 12.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/9

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