Shri Rajendra Singh S/O Shri Dulli ... vs Smt. Sonali W/O Shri Rajendra ...
2021 Latest Caselaw 1950 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 964/2020

                                    Shri Rajendra Singh S/o Shri Dulli Chand Yadav
                                                                                            ----Petitioner-Appellant
                                                                        Versus
                                    Smt. Sonali W/o Shri Rajendra Singh Yadav
                                                                                 ----Non-Petitioner-Respondent

For Appellant(s) : Mr. Harsh Sharma, Advocate for Mr. Anurag Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Notice issued to respondent has not been received back

served or otherwise.

Let fresh notice be issued to respondent for 12.05.2021.

Process dasti, as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/12

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