Sonu S/O Shri Devaki Nandan vs State Of Rajasthan
2021 Latest Caselaw 1919 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

      S.B. Criminal Miscellaneous (Petition) No. 6370/2020

Sonu S/o Shri Devaki Nandan
                                                                ----Petitioner
                                  Versus
State Of Rajasthan
                                                              ----Respondent

Connected With

S.B. Criminal Miscellaneous (Petition) No. 6383/2020

Ramraj Jat S/o Ramkaran Jat

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5869/2020 Ramdayal Jat S/o Ramkaran Jat

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 135/2021 Hemraj S/o Shrinadan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 136/2021 Shahid Khan S/o Shri Sattar Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 146/2021 Ghanshyam Meena S/o Shri Uday Narayan Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 150/2021

(2 of 23) [CRLMP-6370/2020]

Hem Raj S/o Sh. Prahalad

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 152/2021 Shankar Lal S/o Sh. Ramji Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 159/2021 Jitendra Sain S/o Shri Satyanarayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 160/2021 Hemraj Gurjar S/o Shri Kalyan Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 161/2021 Hanuman Singh S/o Shri Deviram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 304/2021 Laxminarayan Raigar S/o Manglaram Raigar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 540/2021 Arvind Kumar S/o Shri Banwari Lal

----Petitioner Versus State Of Rajasthan

----Respondent

(3 of 23) [CRLMP-6370/2020]

S.B. Criminal Miscellaneous (Petition) No. 542/2021 Lali Devi Through Special Power Of Attorney Holder Tofaan Meena S/o Jagdish

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 611/2021 Rajaram Jat S/o Laxman Lal Jat

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 684/2021 Nihal Singh S/o Shri Shreechand,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 685/2021 Ghanshyam S/o Ramdhan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 736/2021 Nathu Lal Kumhar S/o Shri Ramlal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 741/2021 Shankarlal Saini S/o Shri Chhitar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 746/2021 Chotelal S/o Shri Dulilal

----Petitioner Versus

(4 of 23) [CRLMP-6370/2020]

State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 752/2021 Laxman Singh Son Of Dashrath Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 757/2021 Hanuman Son Of Kalyan Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 769/2021 Nanda Ram Son Of Shri Kanaram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6482/2020

Mitha Lala S/o Basram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6499/2020

Rampati W/o Shri Sundarlal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 142/2021

Shrawan S/o Moolchand

----Petitioner Versus State Of Rajasthan

----Respondent

(5 of 23) [CRLMP-6370/2020]

S.B. Criminal Miscellaneous (Petition) No. 1056/2021 Namonarayan S/o Gopal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 1057/2021 Shivraj S/o Ramavtar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 269/2021

Ramsingh Gurjar S/o Shri Laddu Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 270/2021

Samayraj Gurjar S/o Shri Rajaram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 271/2021

Samayraj Gurjar S/o Shri Rajaram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 294/2021

Tika Ram Meena S/o Shri Rambhajan Meena

----Petitioner Versus State Of Rajasthan

----Respondent

(6 of 23) [CRLMP-6370/2020]

S.B. Criminal Writ Petition No. 295/2021

Pradhan Meena S/o Lalchand Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 299/2021

Mukesh Meena S/o Shri Balram Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 300/2021

Ramji Lal Meena S/o Shri Nenu Ram Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 301/2021

Shravan Lal Gurjar S/o Shri Kanhaiya Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 302/2021

Gopi Ram Choudhary S/o Shri Dhanna Lal Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 303/2021

Aklesh S/o Shri Ramraj

----Petitioner Versus

(7 of 23) [CRLMP-6370/2020]

The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 304/2021

Sanwat Ram S/o Shri Mool Chand

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 305/2021

Vishnu Kumar S/o Shri Kalu Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 307/2021

Shambhu Lal Son Of Shri Sharwan Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 308/2021

Jagdish Prasad Son Of Shri Kalyan Mal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 310/2021

Mitha Lal Son Of Shri Chiranji Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 311/2021

Mukesh Kumar Meena S/o Shri Jagdish Prasad Meena

(8 of 23) [CRLMP-6370/2020]

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 312/2021

Aasif Khan Son Of Shri Ikhtikhar Khan

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 318/2021

Kedar Gurjar S/o Shri Ganga Bishan Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 321/2021

Lala S/o Shri Gulab

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 322/2021

Kajod S/o Shri Chital Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 323/2021

Shiv Shankar Gurjar S/o Shri Ramanand Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

(9 of 23) [CRLMP-6370/2020]

S.B. Criminal Writ Petition No. 324/2021

Kailash Meena S/o Shri Chitar Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 519/2021

Ummed Meena S/o Ramlal Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 520/2021 Mukesh Gujar S/o Heeralal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 521/2021 Gordhan S/o Ramlal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 531/2021

Yakoob Ali S/o Ajeem Khan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 532/2021

Sitaram S/o Ramdev

----Petitioner Versus State Of Rajasthan

----Respondent

(10 of 23) [CRLMP-6370/2020]

S.B. Criminal Miscellaneous (Petition) No. 533/2021

Ramavtar Meena S/o Gopal Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 539/2021

Ramraj S/o Sohanlal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 579/2021

Rodulal S/o Moolchand

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 743/2021

Pappu Lal Son Of Shri Bajrang

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 754/2021

Devilal S/o Devkaran

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 782/2021

Naresh S/o Shri Chitarlal

----Petitioner

(11 of 23) [CRLMP-6370/2020]

Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 788/2021

Ram Babu S/o Shri Arjun Lal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 805/2021

Tulsiram S/o Shri Prahalad

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 941/2021

Akshraaj S/o Kesarlal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 942/2021 Budhi Prakash S/o Chaganaram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 990/2021

Brijmohan Singh Son Of Shri Ramswaroop Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 992/2021

(12 of 23) [CRLMP-6370/2020]

Rambhajan Son Of Shri Rambharosi

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 1316/2021

Mohan Singh Son Of Shri Ram Dayal

----Petitioner Versus State Of Rajasthan S.B. Criminal Miscellaneous (Petition) No. 1326/2021

Satyaveer Singh S/o Ratan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 1327/2021

Sadhu S/o Pratap

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 1328/2021

Udaybhan Singh S/o Babu Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 1343/2021

Bishambar Son Of Shrilal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 5054/2019

(13 of 23) [CRLMP-6370/2020]

Parshuram S/o Shri Somraj

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 179/2021

Brij Mohan Gurjar S/o Shri Sukhdeva Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 235/2021

Sangram Singh S/o Shri Bhawani Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 556/2021

Bharat Singh Choudhary S/o Sh. Roop Singh Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 567/2021

Rajendra Meena Son Of Shri Chandrabhan

----Petitioner Versus State Of Rajasthan S.B. Criminal Miscellaneous (Petition) No. 860/2021

Ramraj S/o Ram Charan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 166/2021

Sohan Lal Son Of Sh. Ramavtar

(14 of 23) [CRLMP-6370/2020]

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 167/2021

Manzur Khan Son Of Sh. Rahimuddin Khan

----Petitioner Versus State Of Rajasthan S.B. Criminal Writ Petition No. 168/2021

Durga Lal Son Of Sh. Shrichand

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 169/2021

Chotu Lal Son Of Sh. Sukhdav

----Petitioner Versus State Of Rajasthan S.B. Criminal Writ Petition No. 170/2021

Kamlesh Son Of Sh. Latoor

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 193/2021

Hargyan Gurjar S/o Devkishan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 195/2021

Aarif Khan S/o Sh. Ansar Khan

----Petitioner

(15 of 23) [CRLMP-6370/2020]

Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 197/2021

Nenu S/o Roopnarayan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 198/2021

Asharam Gurjar S/o Devi Kishan Gurjar

----Petitioner Versus State Of Rajasthan S.B. Criminal Writ Petition No. 199/2021

Antaram Gurjar S/o Jagdish Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 200/2021

Sonu Singh S/o Sahab Singh

----Petitioner Versus State Of Rajasthan S.B. Criminal Writ Petition No. 208/2021

Geeta Ram Meena S/o Shri Ram Swaroop Meena

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 209/2021

Harkesh Meena S/o Shri Ratanlal Meena

----Petitioner Versus

(16 of 23) [CRLMP-6370/2020]

State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 216/2021

Dilkash Nat S/o Shri Anwar Nat,

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 218/2021

Mohammed Saddam S/o Shri Mohammed Irshad

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 242/2021

Murti Devi W/o Shri Rohitash Meena

----Petitioner Versus The State Of Rajasthan S.B. Criminal Writ Petition No. 243/2021

Banwari S/o Sh. Rambhajan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 244/2021

Raghuveer Meena S/o Harji Meena

----Petitioner Versus The State Of Rajasthan S.B. Criminal Writ Petition No. 245/2021

Hemraj Meena S/o Sh. Balas Meena

----Petitioner Versus The State Of Rajasthan

(17 of 23) [CRLMP-6370/2020]

S.B. Criminal Writ Petition No. 246/2021

Jeet Ram S/o Sh. Puni Ram

----Petitioner Versus The State Of Rajasthan S.B. Criminal Writ Petition No. 247/2021

Ramesh S/o Sh. Rambhajan

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 248/2021

Ramhet Gurjar S/o Shrishyoji Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 249/2021

Kamlesh Gurjar S/o Gagan Lal Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 258/2021

Gona Bai W/o Shriram Singh Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 458/2021

Udaisingh Baghel S/o Shri Ramcharan

----Petitioner Versus State Of Rajasthan

----Respondent

(18 of 23) [CRLMP-6370/2020]

S.B. Criminal Miscellaneous (Petition) No. 467/2021

Hanuman S/o Shri Rakha Lal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 554/2021

Ramkesh S/o Feliram

----Petitioner Versus Mines And Land Conservation Department

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 875/2021

Chetan Prakash Meghvanshi S/o Mathuralal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 951/2021

Devraj Gurjar S/o Shri Jagdish

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6368/2020 Aslam S/o Jumma Khan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 306/2021

Aklesh Son Of Shri Ramraj

----Petitioner Versus The State Of Rajasthan

(19 of 23) [CRLMP-6370/2020]

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6349/2020

Arvind Singh S/o Shri Charan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6359/2020

Mahaveer Singh S/o Shri Bhuri Singh

----Petitioner Versus State Of Rajasthan S.B. Criminal Writ Petition No. 332/2021

Shakil S/o Shri Nabab

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 333/2021

Ramras Gurjar S/o Shri Ramsahay Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 334/2021

Ghanshayam S/o Shri Gajanand

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 638/2021

Kailash S/o Shri Kanaram

----Petitioner Versus State Of Rajasthan

(20 of 23) [CRLMP-6370/2020]

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 639/2021

Devraj S/o Shri Hanuman

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 849/2021

Jogendra Son Of Shri Ranveer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 6343/2020

Birendra Singh Son Of Shri Shree Ram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 174/2021

Kailashi S/o Shri Jandel Singh

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 175/2021

Rame S/o Shri Ramdayal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 176/2021

Rakesh S/o Shri Jandel

(21 of 23) [CRLMP-6370/2020]

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 177/2021

Raghuveer S/o Shri Suratram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 165/2021

Rashid Khan Son Of Sh. Apsar Khan

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Miscellaneous (Petition) No. 5870/2020

Sheojilal S/o Babulal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. N.S. Dhakad with Mr. S.

Gaharana, Mr. R.K. Paliwal, Mr. Rohit Khandelwal, Mr. Jiteshu Chugh, Mr. M.K. Meena, Mr. Arvind Sharma, Mr. Dharmendra Gurjar, Mr. Rajpal Dhankhar, Mr. P.K. Jain, Mr. Atul Kumar Jain, Mr. M.K. Sharma, Mr. S. S. Shekhawat, Mr. N.S. Sikarwar, Mr. Ashish Nagarwal, Mr. Girish Khandelwal, Mr. K.K. Sharma, Mr. S.K. Khandelwal, Mr. A.S. Devenda, Mr. Aditya Mishra, Mr. B.K. Bhardwaj, Mr. R.S. Rajawat, Mr. R.K. Sogarwal, Mr. Vikash Kabra, Mr. S.B. Gautam, Mr. Dushyant Jain, Mr. Timan Singh, Mr. Arpit Srivastava, Mr. K.L. Meena, Mr. Rahul Sinsinwar, Mr. B.S. Dabla, Mr. B.S. Gurjar, Mr. Chaman Singh, Mr.

(22 of 23) [CRLMP-6370/2020]

Yogesh Singhal, Mr. Sandeep Jain, For Respondent(s) : Mr. Ramesh Chaudhary, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

22/02/2021 All these petitions relate to the prayer for release of tractors

and trolleys/trucks/dumper/trailer, which have been seized by the

Police Authorities/Mining Authorities/Forest Officials for various

reasons including carrying 'bazri' procured by way of illegal

mining.

Learned counsel appearing for the petitioners, relying upon

the order dated 16.02.2021 passed by a co-ordinate Bench of this

Court in case of SB Criminal Misc. Petition No.742/2021, Irfan Vs.

State of Rajasthan and other connected matters, submitted that

direction has been issued therein for release of the vehicles in

spite of interim order of the Hon'ble Apex Court of India in SLP

No.106-107/2021 and prayed for similar order in these matters.

Learned Public Prosecutor has placed on record a copy of the

order dated 10.02.2021 passed by the Hon'ble Apex Court of India

in Special Leave to Appeal (Crl.) No(s).1042/2021, the State of

Rajasthan Vs. Julfi Singh wherein, while issuing notice, the Hon'ble

Apex Court has stayed the impugned judgment passed by this

Court. He submitted that the co-ordinate Bench of this Court has

passed the order dated 16.02.2021 observing that facts of the

case arising out SLP No.106-107/2021 were not before the Court

as to whether the said vehicles were under auction or confiscation

proceeding has been initiated therein. He submitted that the co-

ordinate Bench of this Court has further observed that the

(23 of 23) [CRLMP-6370/2020]

judgments passed by this Court in cases of Asha Ram, Julfi Singh

and Khurshid have not been challenged before the Hon'ble Apex

Court; whereas, the Hon'ble Apex Court has already, vide order

dated 10.02.2021, stayed the judgment passed in Julfi Singh's

case. He submitted that in absence of information with him as to

passing of the order dated 10.02.2021, the same could not be

placed before the co-ordinate Bench. Learned Public Prosecutor

submitted that since, the order dated 16.02.2021 has been passed

by the co-ordinate Bench in ignorance of the order dated

10.02.2021 passed by the Hon'ble Apex Court of India in Special

Leave to Appeal (Crl.) No. 1042/2021 arising out of judgment of

Julfi Singh's case, these petitions cannot be allowed in terms of

order dated 10.02.2021.

The submissions made by learned Public Prosecutor has

force. Since, the question of release of the vehicles seized while

carrying 'bazri' procured through alleged illegal mining is subjudice

before Hon'ble Apex Court wherein the interim order staying

judgment of this Court directing release of vehicle, has already

been passed, this Court is not inclined to release the vehicles at

this stage.

In the above mentioned circumstances, all these matters are

directed to be listed on 30.03.2021 awaiting the judgment of the

Hon'ble Apex Court of India. However, if the Hon'ble Apex Court

decides the matters before 30.03.2021, the parties are at liberty

to move appropriate application to prepone the matters.

(MAHENDAR KUMAR GOYAL),J

MADAN/33-49,51-56,58-106,143,179,204,206,211,212,214,226,228-255,261,262- 263,283,285-292 and 294-298,

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