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Rajesh Tanwar S/O Shri Mohanlal ... vs Sanjay Mahalotra, Principal ...
2021 Latest Caselaw 1875 Raj/2

Citation : 2021 Latest Caselaw 1875 Raj/2
Judgement Date : 18 February, 2021

Rajasthan High Court
Rajesh Tanwar S/O Shri Mohanlal ... vs Sanjay Mahalotra, Principal ... on 18 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 669/2020
                                                                              In
                                                      D.B. Civil Writ Petition No.16091/2018

                                    Rajesh Tanwar S/o Shri Mohanlal Tanwar
                                                                                                          ----Petitioner
                                                                           Versus
                                    Sanjay Mahalotra, Principal Secretary & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Pradeep Mathur, Advocate through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

As requested, petitioner is granted two weeks' time to

remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-03

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