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Lokesh Kumar Parashar S/O Shri ... vs Rajasthan Public Service ...
2021 Latest Caselaw 1865 Raj/2

Citation : 2021 Latest Caselaw 1865 Raj/2
Judgement Date : 18 February, 2021

Rajasthan High Court
Lokesh Kumar Parashar S/O Shri ... vs Rajasthan Public Service ... on 18 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 2069/2021

                                    Lokesh Kumar Parashar S/o Shri Sheelendra Bhushan Parashar
                                                                                                         ----Petitioner
                                                                         Versus
                                    Rajasthan Public Service Commission and Anr.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Munesh Bhardwaj, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

Learned counsel for the petitioner has submitted that in

similar circumstances notice has been issued by Co-ordinate

Bench at Principal Seat Jodhpur and interim order has been

granted in D.B. Civil Writ Petition No. 13001/2020.

Let notice be issued to the respondents for 25.02.2021.

In the meanwhile, the application of the petitioner for

recruitment to the post of Assistant Professor pursuant to

Advertisement dated 02.11.2020 may be provisionally accepted

offline. The acceptance of the petitioner's application shall not

create any right in favour of the petitioner.

                                    (MANOJ KUMAR VYAS),J                                                   (SABINA),J

                                   Sunita/Hemant-14 C-1









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