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Rajkumar Soni Son Of Shri Ramgopal vs State Of Rajasthan
2021 Latest Caselaw 1859 Raj/2

Citation : 2021 Latest Caselaw 1859 Raj/2
Judgement Date : 18 February, 2021

Rajasthan High Court
Rajkumar Soni Son Of Shri Ramgopal vs State Of Rajasthan on 18 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Special Appeal Writ No. 170/2021
                                                                              In
                                                      S.B. Civil Writ Petition No.12772/2020

                                    Rajkumar Soni Son Of Shri Ramgopal
                                                                                                          ----Appellant
                                                                          Versus
                                    State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Ravi Singh, Advocate for Mr. Jitendra Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

Learned counsel for appellant requests for an adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-14

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