Sitaram S/O Girraj Prasad vs State Of Rajasthan
2021 Latest Caselaw 1812 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 8/2021

                                   Sitaram S/o Girraj Prasad
                                                                                                       ----Appellant
                                                                       Versus
                                    State Of Rajasthan, Through P.p. and Anr.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Gajender Singh Rathore For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/02/2021

Issue notice to the complainant.

Learned Public Prosecutor is also directed to ensure that

complainant is informed about filing of the appeal.

Rule is made returnable within one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /83

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