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Radha W/O Shri Ashok Kumar vs State Of Rajasthan
2021 Latest Caselaw 1804 Raj/2

Citation : 2021 Latest Caselaw 1804 Raj/2
Judgement Date : 17 February, 2021

Rajasthan High Court
Radha W/O Shri Ashok Kumar vs State Of Rajasthan on 17 February, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 51/2020

                                    Radha W/o Shri Ashok Kumar
                                                                                                        ----Petitioner
                                                                        Versus
                                     State Of Rajasthan, Through Pp and Anr.
                                                                                                     ----Respondents

For Complainant- : Mr. Dharmendra Kumar for Mr. Kapil Petitioner(s) Gupta For Accused- : Mr. M.K. Kaushik Respondent(s) For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/02/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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