Mahendra Singh S/O Mangilal vs State Of Rajasthan
2021 Latest Caselaw 1796 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     1581/2021

                                    Mahendra Singh S/o Mangilal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohit Khandelwal For Complainant(s) : Mr. Amit Dadhich For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /54

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