Arvind Kumar S/O Gopal Singh vs Manju W/O Arvind Kumar D/O Ram ...
2021 Latest Caselaw 1732 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Misc. Application No.1/2021
                                                                              In
                                                D.B. Civil Miscellaneous Appeal No. 1210/2019

                                    Arvind Kumar S/o Gopal Singh
                                                                                                         ----Appellant
                                                                          Versus
                                    Manju W/o Arvind Kumar D/o Ram Karan Godara
                                                                                                       ----Respondent

For Appellant(s) : Mr. Anoop Dhand, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

16/02/2021

List the application along with the appeal at the time of its

hearing.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /16

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