Bhasker Jangir S/O Pooranmal ... vs State Of Rajasthan
2021 Latest Caselaw 1727 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     1268/2021

                                    Bhasker Jangir S/o Pooranmal Jangir
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Surya Pratap Singh For Complainant(s) : Mr. Siddharth Ranka

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/02/2021

List this matter on 26.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /35

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