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Banarasi W/O Rameshvar Singh vs State Of Rajasthan
2021 Latest Caselaw 1677 Raj/2

Citation : 2021 Latest Caselaw 1677 Raj/2
Judgement Date : 15 February, 2021

Rajasthan High Court
Banarasi W/O Rameshvar Singh vs State Of Rajasthan on 15 February, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 5973/2020

                                    Banarasi W/o Rameshvar Singh & Anr.
                                                                                                      ----Petitioners
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rahul Agrawal, Advocate For Respondent(s) : Mr. Prashant Sharma, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

Learned Public Prosecutor prays for an adjournment to

procure status report of the investigation along with case diary.

List again on 05.03.2021. Till then, interim order, if any, shall

continue.

(MANOJ KUMAR VYAS),J

Sunita/175

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