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Sajal Vaisnav W/O Shri Kaushal ... vs State Of Rajasthan
2021 Latest Caselaw 1676 Raj/2

Citation : 2021 Latest Caselaw 1676 Raj/2
Judgement Date : 15 February, 2021

Rajasthan High Court
Sajal Vaisnav W/O Shri Kaushal ... vs State Of Rajasthan on 15 February, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 6228/2020

                                    Sajal Vaisnav W/o Shri Kaushal Vaishnav D/o Shri Suresh Kumar
                                    Vaishnav & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Prashant Sharma, Public Prosecutor Mr. Manish K Sharma

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

None is present on behalf of the petitioners.

List again on 01.03.2021.

(MANOJ KUMAR VYAS),J

Sunita/177

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