Sushant Roy S/O Late Shri Govind ... vs State Of Rajasthan
2021 Latest Caselaw 1675 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 6016/2020

                                    Sushant Roy S/o Late Shri Govind Roay
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Anurag Shukla, Advocate For Respondent(s) : Mr. Prashant Sharma, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/02/2021

Learned Public Prosecutor seeks an adjournment to procure

case diary as well as progress report of the investigation.

List on 08.03.2021. Till then, interim order, if any, shall

continue.

(MANOJ KUMAR VYAS),J

Sunita/176

Powered by TCPDF (www.tcpdf.org)