Citation : 2021 Latest Caselaw 1663 Raj/2
Judgement Date : 15 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14547/2020
Manish S/o Bhikha Ram @ Bhikha
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ayush Agarwal for Mr. Nikhlesh Katara, through VC For State : Mr. Deshraj Gosingha, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
15/02/2021
List after one week, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /12
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!