Shri [email protected] S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1661 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    15166/2020

                                    Shri [email protected] S/o Gyadeen, Aged About 46 Years, R/o
                                    Damoi Mode Kushwah Colony Ps Kotwali Bhind Madhya Pradesh
                                    Presently Rent Holder At House Vill. Dabich Ps Chaksu Jaipur (At
                                    Present Confined In Central Jail Jaipur)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Bhanu Sharma for Mr. Ajeet Singh Devanda For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

Counsel for the petitioner does not want to press the bail

application.

The same is accordingly dismissed as withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

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