Anil Joshi vs Anita Joshi W/O Anil Joshi D/O Shri ...
2021 Latest Caselaw 1583 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       D.B. Civil Miscellaneous (Matrimonial) Appeal No. 5288/2019

                                    Anil Joshi
                                                                                                      ----Appellant
                                                                       Versus
                                    Anita Joshi W/o Anil Joshi D/o Shri Jagdish Prasad Sharma
                                                                                                    ----Respondent

For Appellant(s) : Mr. Yogesh Chandra Joshi, Advocate For Respondent(s) : Mr. Rohan Agarwal, Advocate for Mr. Arun Singh Shekhawat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

12/02/2021

Report of Mediation and Conciliation Centre is still awaited.

List again on 15.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/6

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