Citation : 2021 Latest Caselaw 1502 Raj/2
Judgement Date : 10 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14793/2020
[email protected] S/o Buddha
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For State : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
10/02/2021
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /19
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