Raghuveer Meena S/O Shri Riddhi ... vs State Of Rajasthan
2021 Latest Caselaw 1445 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous Seventh Bail Application No.
                                                            2105/2021

                                    Raghuveer Meena S/o Shri Riddhi Chand Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Dr. Mithlesh Kumar, through VC For Complainant(s) : Mr. Jitendra Mishra For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/02/2021

Counsel for the petitioner is directed to file the statement of

the witnesses who have been examined so far.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 15

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